Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Haryana - Subsection Section 32(2) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008 (2)Every Regulation made under this section, shall come into force on such date, as may be specified by the Executive Council.
