Gujarat High Court
Parth Kaushikkumar Contractor vs Gujarat Technological University on 16 February, 2023
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
C/SCA/25663/2022 ORDER DATED: 16/02/2023
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 25663 of 2022
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PARTH KAUSHIKKUMAR CONTRACTOR
Versus
GUJARAT TECHNOLOGICAL UNIVERSITY
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Appearance:
MR DIPEN DESAI(2481) for the Petitioner(s) No. 1
MR BHAVESH B CHOKSHI(3109) for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 2
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CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 16/02/2023
ORAL ORDER
In view of the affidavit-in-rejoinder filed on behalf of the respondent-University, the petition would not survive as having become infructuous and is accordingly disposed of. Notice is discharged.
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