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Gujarat High Court

Parth Kaushikkumar Contractor vs Gujarat Technological University on 16 February, 2023

Author: Bhargav D. Karia

Bench: Bhargav D. Karia

      C/SCA/25663/2022                               ORDER DATED: 16/02/2023




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 25663 of 2022

==========================================================
                     PARTH KAUSHIKKUMAR CONTRACTOR
                                  Versus
                    GUJARAT TECHNOLOGICAL UNIVERSITY
==========================================================
Appearance:
MR DIPEN DESAI(2481) for the Petitioner(s) No. 1
MR BHAVESH B CHOKSHI(3109) for the Respondent(s) No. 1
NOTICE SERVED BY DS for the Respondent(s) No. 2
==========================================================

  CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                               Date : 16/02/2023
                                ORAL ORDER

In view of the affidavit-in-rejoinder filed on behalf of the respondent-University, the petition would not survive as having become infructuous and is accordingly disposed of. Notice is discharged.

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