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[Cites 0, Cited by 22] [Entire Act]

Union of India - Section

Section 3 in Banking Companies Act, 1949

3. Act not to apply to co-operative banks

Nothing in this Act shall apply to a co-operative bank registered under the Co-operative Societies Act, 1912, or any other law for the time being in force in any {Subs.by Act 20 of 1950, s.4, for ” State “.} [part of India] relating to co-operative societies.