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State of Rajasthan - Section

Section 108 in The Manual of Departmental Orders

108. Standing Order

No. 1023, dated 8-2-1972.At present there is no Register in the Divisional Offices where in the details of purchases made could be referred at a glance.It has, therefore, been decided that a purchase order register should be maintained in each Division. The proforma in which this register is to be maintained is enclosed.Divisional Officers will ensure that this Register is maintained up-to-date and made available to the Inspecting Officers at the time of their visit.Proforma:Purchase Order Register
S. No. No. and Date of the Order Name of the Firm Materials ordered Specification
1 2 3 4 5
         
Quantity Rate Amount Ref. Of sanctioned Estimate
6 7 8 9
       
Period Delivery Date of delivery Vr. No. & Date of payment Initials of the Divisional Accountant