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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Assam - Subsection

Section 32(3) in The Dibrugarh University Act, 1965

(3)Any member of the Court may propose to the Court the draft of any Statute and the Court may refer nay such draft to the Executive Council and the Executive Council shall consider the same and submit the draft with its recommendations.