Section 27(2)(c) in Atomic Energy (Radiation Protection) Rules, 2004

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Union of India - Subsection

Section 27(2)(c) in Atomic Energy (Radiation Protection) Rules, 2004

(c)transport of radioactive material in public domain shall be in accordance with the procedures laid down by the competent authority and in accordance with the other regulations pertaining to transport by different modes; and

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Union of India - Subsection

Section 27(2)(c) in Atomic Energy (Radiation Protection) Rules, 2004