Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 465(2)] [Section 465] [Entire Act]

Bombay Presidency - Subsection

Section 465(2)(a) in The Bombay Provincial Municipal Corporations Act, 1949

(a)determining the standards of fitness of buildings for human habitation;