Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 180 in Goa Prisons Rules, 2006 180. Transfer of criminal lunatic by train. - Criminal lunatics whether recovered or un-recovered, when traveling by train shall be placed with their escort or attendants into separate compartment, and shall not be allowed to mix with other passengers.
