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[Cites 0, Cited by 0] [Section 12] [Entire Act]

NCT Delhi - Subsection

Section 12(2) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(2)The members of the Board shall be entitled to receive such allowances and other benefits for attending the meetings of the Board or for attending any other work, assigned to them by Board, as may be determined by rules made in this behalf.