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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(2) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(2)The Distribution licensee shall display, prominently, the address of the Forum and its working hours at its offices, website and also print the same in the electricity bill.