Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8E] [Entire Act] State of Rajasthan - Subsection Section 8E(d) in Rajasthan Guaranteed Delivery of Public Service Rules, 2011 (d)networking with NGOs, social volunteers to provide feedback to the Commission on the issues in implementation of the Act;
