Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 4 in M.P. Document Writers Licensing Rules, 1966

4. Of application for grant of licence.

- An application for grant of licence shall be made in Form I to the Licensing Authority which shall bear a Court Fee label of Re. 1.