Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 24] [Entire Act] Union of India - Section Section 186 in The Manipur Municipalities Act,1994. 186. Chairperson Vice-Chairperson to make order after hearingobjection.- The Chairperson or the Vice-Chairperson, of the
