Section 10(1)(c) in The Bihar Mica Act, 1947

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State of Bihar - Subsection

Section 10(1)(c) in The Bihar Mica Act, 1947

(c)in the case of sales or export, the name of the purchaser or of the agent to whom it is exported, as the case may be; and

(iii)the quantity and the size or, in the case of mica which has not been sorted into sizes, the description and the quantity, of the balance remaining in stock at intervals not exceeding seven days.

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State of Bihar - Subsection

Section 10(1)(c) in The Bihar Mica Act, 1947