Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(36) in Andhra Pradesh Education Act, 1982

(36)"residential institution" means an educational institution where pupils are resident on the premises of the institution and is affiliated to the Andhra Pradesh Residential Educational Institutions Society;