Allahabad High Court
M/S L.H. Sugar Factory Ltd. vs The Commissioner Of Commercial Taxes, ... on 22 July, 2010
Author: Panka° Mithal
Bench: Panka° Mithal
Court No. - 33 Case :- SALES/TRADE TAX REVISION No. - 1188 of 2009 Petitioner :- M/S L.H. Sugar Factory Ltd. Respondent :- The Commissioner Of Commercial Taxes, U.P. Lucknow Petitioner Counsel :- Piyush Agrawal,Bharat Ji Agarwal Respondent Counsel :- C.S.C. Hon'ble Panka° Mithal,J.
The controversy relates to entry tax which is drawing attention of the Larger Bench of the Supreme Court. As prayed, list after 3 months. Order Date :- 22.7.2010 SKS