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Allahabad High Court

M/S L.H. Sugar Factory Ltd. vs The Commissioner Of Commercial Taxes, ... on 22 July, 2010

Author: Panka° Mithal

Bench: Panka° Mithal

Court No. - 33

Case :- SALES/TRADE TAX REVISION No. - 1188 of 2009
Petitioner :- M/S L.H. Sugar Factory Ltd.

Respondent :- The Commissioner Of Commercial Taxes, U.P. Lucknow

Petitioner Counsel :- Piyush Agrawal,Bharat Ji Agarwal
Respondent Counsel :- C.S.C.

Hon'ble Panka° Mithal,J.

The controversy relates to entry tax which is drawing attention of the Larger Bench of the Supreme Court. As prayed, list after 3 months. Order Date :- 22.7.2010 SKS