Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(l) in The Western Orissa Development Council Act, 2000

(l)review, supervise, co-ordinate and monitor different projects of Government in the Council area including issuance of administrative approval of proposals and selection of executants of Projects by the Council;