Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act] State of Telangana - Subsection Section 47(2)(h) in Telangana Fire Service Act, 1999 (h)the payment of rewards to persons, not being members of the service, for any substantial assistance rendered by them for fire-fighting purposes;