Chattisgarh High Court
Manilal And Ors vs Rishiraj Chandrakar And Anr. 17 ... on 2 May, 2019
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Criminal Misc. Petition No.161 of 2016
Manilal and others Versus Rishiraj Chandrakar and another
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Final
02/05/2019 Mr. Aditya Tiwari, counsel for the petitioners.
Mr. Uttam Pandey, counsel for respondent No.1.
Mr. Ravi Kumar Bhagat, Deputy Govt. Advocate and Mr. Anant Bajpai, Panel Lawyer for the State/respondent No.2.
Call for the record of application under Section 156(3) of the CrPC filed by respondent No.1 herein and list the matter along with that record.
Sd/-
(Sanjay K. Agrawal) Judge Soma