Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Chattisgarh High Court

Manilal And Ors vs Rishiraj Chandrakar And Anr. 17 ... on 2 May, 2019

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                       HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                            Criminal Misc. Petition No.161 of 2016

                  Manilal and others Versus Rishiraj Chandrakar and another

       SB
       Hon'ble Shri Justice Sanjay K. Agrawal

          Final

       02/05/2019 Mr. Aditya Tiwari, counsel for the petitioners.

                    Mr. Uttam Pandey, counsel for respondent No.1.

Mr. Ravi Kumar Bhagat, Deputy Govt. Advocate and Mr. Anant Bajpai, Panel Lawyer for the State/respondent No.2.

Call for the record of application under Section 156(3) of the CrPC filed by respondent No.1 herein and list the matter along with that record.

Sd/-

(Sanjay K. Agrawal) Judge Soma