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[Cites 0, Cited by 0] [Section 112(4)] [Section 112] [Entire Act]

State of Tamilnadu - Subsection

Section 112(4)(ii) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(ii)If any further insertion shall, in the opinion of the Chief Electrical Inspector or the Officer deputed by him or the licensing authority have become necessary-