Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

Purabi Das vs Lablu Das on 22 February, 2023

     ITEM NO.16                              REGISTRAR COURT. 2            SECTION XVI-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                    BEFORE THE REGISTRAR SH. PAVANESH D.

     TRANSFER PETITION (CRIMINAL) Diary No(s). 21701/2022

     PURABI DAS                                                         Petitioner(s)

                                                     VERSUS

     LABLU DAS & ORS.                                                   Respondent(s)



     Date : 22-02-2023 This petition was called on for hearing today.



     For Petitioner(s)
                                       Mr. Avinash Kr. Lakhanpal, AOR
                                       Mr. Piyush Lakhanpal, Adv.

     For Respondent(s)


               UPON hearing the counsel through Video Conference, the
     Court made the following
                                                 O R D E R

Despite due service on respondent nos.1 and 5, there is no appearance.

Await service report in respect of respondent nos.2 to 4 from concerned Trial Court.

As requested and in addition, fresh notice also be issued to respondent nos.2 to 4 through Special Process Server. Two weeks time, is granted to the petitioner to take necessary steps in this regard.

List again on 17.04.2023.

PAVANESH D. Registrar