Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(1)(f) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

(f)benchmark and internal standards set by the Institute, including the nature of innovations in teaching, research and application of knowledge.