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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(11) in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

(11)The Controlling Authority may, at any time, enter the premises of the Agency, inspect and examine the place of business, the records, accounts and other documents connected with the license and may take record(s), copy of any relevant document(s).