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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(1)(iii) in Gujarat Professional Post-Graduate Medical Educational Courses (Regulation of Admission) Rules, 2018

(iii)The Admission Committee shall publish the schedule of online counselling programme on its website, by advertisement in the prominent newspapers widely circulated in the State, and by such other means, as it may consider necessary.