Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63] [Entire Act] Greater Bengaluru City Corporation - Section 63(2) in Bangalore Water Supply and Sewerage Act, 1964 (2)All public and other sewers which are vested in the Board are hereafter in this Act referred to as Board sewers.
