Kerala High Court
Thampikunju. P.A vs Kerala Pulaya Maha Sabha on 31 March, 2023
Author: C.S.Dias
Bench: C.S.Dias
OP(C) NO. 580 OF 2023
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
OP(C) NO. 580 OF 2023
AGAINST THE ORDER/JUDGMENT IN OS 214/2022 OF II ADDITIONAL
SUB COURT,TRIVANDRUM
PETITIONER/S:
1 THAMPIKUNJU. P.A
AGED 57 YEARS, S/OAZHAKAN,
LAILA BHAVANAM, KURUCHIMATTOM P.O, EDAYARANMULLA,
PATHANAMTHITTA (MEMBER NO. 559, KURICHIMUTTOM
SAKHA, KOZHENCHERRY UNION)., PIN - 689532
2 DIVAKARAN M.K
AGED 67 YEARS
S/O. M.T. KESAVAN, MURAPPEL, THEKKEMALA P.O,
KOZHENCHERRY, PATHANAMTHITTA (MEMBER NO. 319,
PUTHIYAMANNIL SAKHA, KOZHENCHERRY UNION)., PIN -
689564
3 K. RAJAPPAN
AGED 62 YEARS
S/O. KUTTAPPAN, VISHAKAMTHARAYIL, PUNNATHARA
SOUTH, MAVELIKKARA (MEMBER NO. 527, SHRI
SHANMUGHA VILASAM SAKHA CHENNITHALA SOUTH,
MAVELIKKARA UNION, ALAPPUZHA DISTRICT)., PIN -
690105
4 K.. VISWANATHAN
AGED 61 YEARS
S/O. T.K. KUTTY, THEZHAMTHARAYIL VISWASANTHI
BHAVAN, BUDANOOR P.O, CHENGANNUR (MEMBER NO.
1885, DEVI VILASAM SAKHA, MANNAR UNION,
ALAPPUZHA)., PIN - 689501
5 GOPI P.K
AGED 62 YEARS
S/O. KOOTTALA, POKKATTU HOUSE, MANJAPRA P.O,
PUTHENPALLY, ERNAKULAM (MEMBER NO. 2751, KUZHIYAM
PADAM SAKHA, ANGAMALY UNION, ERNAKULAM)., PIN -
683581
OP(C) NO. 580 OF 2023
2
6 SREEKUMAR PEYAD
AGED 58 YEARS
S/O. KUNJIRAMAN, NITHIN NIVAS, K.V. NAGAR,
KURUSHUMUTTAM, PEYAD P.O, THIRUVANANTHAPURAM
(MEMBER NO. 7036, KURUSUMUTTOM SAKHA, PEYAD,
KATTAKKADA UNION, THIRUVANANTHAPURAM)., PIN -
695573
7 BABU K
AGED 47 YEARS
S/O. KUNJUPILLA, LAKSHYA, PUNTHALA P.O, VENMANI,
CHENGANNUR, ALAPPUZHA (MEMBER NO. 1317, PUNATHALA
SAKHA, VENMONY, CHENGANNUR UNION, ALAPPUZHA
DISTRICT)., PIN - 689509
8 DEEPU MOHAN
AGED 34 YEARS, S/O. MOHANAN, PALLIKANDATHIL
HOUSE, PUTHIYA ROAD P.O, PANAYIKULAM (MEMBER NO.
262, EDAYAR SAKHA, ELOOR UNION, ALUVA, ERNAKULAM
DISTRICT)., PIN - 683511
BY ADVS.
V.SETHUNATH
V.R.MANORANJAN (MUVATTUPUZHA)
SREEGANESH U.
OBEID ABDUL MAJEED
RESPONDENT/S:
1 KERALA PULAYA MAHA SABHA
NO. S.13/1970, REPRESENTED BY ITS GENERAL
SECRETARY, HAVING OFFICE AT NR 81, BODESWARAN
ROAD, NANDAVANAM, PALAYAM, THIRUVANANTHAPURAM,
PIN - 695304
2 PUNNALA SREEKUMAR
AGED 57 YEARS
S/O. SUKUMARAN, HOUSING BOARD FLAT NO. 227, BLOCK
7, EMS NAGAR, PATTOOR, THIRUVANANTHAPURAM, PIN -
695024
3 L. RAMESAN
AGED 65 YEARS
S/O. LASER, THARATTAYIL VEEDU, MUKKOLA,
THIRUVANANTHAPURAM, PIN - 695044
OP(C) NO. 580 OF 2023
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4 BAIJU KALASALA
AGED 56 YEARS
S/O. RAJAN, KANJIRATHARAYIL HOUSE, THAMARAKULAM
P.O, ALAPPUZHA, PIN - 690536
5 DR. C.K. SURENDRANATH
AGED 65 YEARS
K.P.M.S. OFFICE, SUSHANTHI HOUSE, 55/2477A,
SUDARSHANA LANE, K.P. VALLON ROAD, ERNAKULAM, PIN
- 682020
6 V.C. SIVARAJAN
AGED 55 YEARS
VELAMKANDATHIL HOUSE, PERIYAPURAM P.O, ONNAKOOR,
ERNAKULAM DISTRICT ., PIN - 686667
7 K. SASIKUMAR
AGED 62 YEARS
K.P.M.S OFFICE, SUSHANTHI HOUSE, 55/2477 A,
SUDARSHANA LANE, K.P VALLON ROAD, KADAVANTHRA,
ERNAKULAM, PIN - 682020
8 P.M. VINOD
AGED 61 YEARS
S/O. MATHEW, PALLIVILA HOUSE, VATTAKARIKKAM,
PANTHALAKODE P.O., THIRUVANANTHAPURAM, PIN -
695028
9 K.K. PURUSHOTHAMAN
AGED 72 YEARS
S/O. KANDAN, PULLIKELCHIRA CMC 8, NEDUPRAKADU,
CHERTHALA P.O., PIN - 688524
10 K. VIDYADARAN
AGED 72 YEARS
S/O. KARATH KUNJU, SARADHI, MUPPATHADAM P.O,
ALUVA, ERNAKULAM ., PIN - 683110
11 DR. P.P. VAVA
AGED 71 YEARS
S/O. PAINKILY PUTHRUKKAD, HOUSE NO. 164, M.G.
NAGAR, PEROORKKADA P.O, THIRUVANANTHAPURAM, PIN -
695005
12 N.K. NEELAKANDAN
AGED 60 YEARS
S/O. KARUTHA KUNJU, KANNAN PARAMPU VEEDU,
OP(C) NO. 580 OF 2023
4
THALAYAZHAM P.O, VAIKOM, KOTTAYAM, PIN - 686607
13 C.A. SIVAN
AGED 60 YEARS
KPMS OFFICE, PERUMPALLISSERY, CHERPU P.O,
THRISSUR, PIN - 680561
BY ADVS.
Aswini Sankar R. S .
T.RAMPRASAD UNNI(K/962/1992)
S.M.PRASANTH(K/957/1994)
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
31.03.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
OP(C) NO. 580 OF 2023
5
JUDGMENT
The original petition is filed, inter-alia, to direct the Court of the Additional Subordinate Judge-II, Thiruvananthapuram to consider and dispose of IA Nos.3/2022, 4/2022 and 5/2022 in OS No.214/2022
2. Pursuant to the order dated 07.03.2023 passed by this Court, the learned Additional Subordinate Judge- II, Thiruvananthapuram by communication dated 15.03.2023, has informed this Court that the application stands posted to 25.05.2023 for return of notice of the respondents 1 and 4 and also for objection of the other respondents. The court below will dispose of the applications within two months.
3. Heard; Sri.V.Sethunath, the learned Counsel appearing for the petitioners and Sri.Aswin Sankar R.S., the learned Counsel appearing for the respondents 5 and 6. Even though notice has been served on the other respondents except the 9th respondent, there is OP(C) NO. 580 OF 2023 6 appearance for them. In view of the substantial representation, I dispense with further notice to the 9 th respondent.
In the light of the pleadings and the materials on record and after perusing the communication of the learned Subordinate Judge, in exercise of the supervisory powers of this Court under Article 227 of the Constitution of India, I direct the Court of the Additional Subordinate Judge-II, Thiruvananthapuram to consider and dispose of IA Nos.3/2022, 4/2022 and 5/2022 in OS No.214/2022 in accordance with law, as expeditiously as possible at any rate within a period of two months from the date of receipt of a certified copy of this judgment.
The original petition is ordered accordingly.
Sd/-
C.S.DIAS, JUDGE rkc/31.03.23 OP(C) NO. 580 OF 2023 7 APPENDIX OF OP(C) 580/2023 PETITIONER EXHIBITS ExhibitP1 THE TRUE COPY OF THE PLAINT IN O.S.NO.214 /2022 PENDING BEFORE THE 2ND ADDITIONAL SUB COURT NO.III, THIRUVANATHAPURAM ExhibitP2 THE TRUE COPY OF THE I.A NO. 3 / 2022 IN O.S.NO.214 /2022 PENDING BEFORE THE 2ND ADDITIONAL SUB COURT NO.III, THIRUVANATHAPURAM ExhibitP3 THE TRUE COPY OF THE I.A NO. 4 / 2022 IN O.S.NO.214 /2022 PENDING BEFORE THE 2ND ADDITIONAL SUB COURT NO.III, THIRUVANATHAPURAM ExhibitP4 THE TRUE COPY OF THE I.A NO. 5 / 2022 IN O.S.NO.214 /2022 PENDING BEFORE THE 2ND ADDITIONAL SUB COURT NO.III, THIRUVANATHAPURAM ExhibitP5 THE TRUE COPY OF THE CASE STATUS OBTAINED FROM THE WEBSITE OF THE 2ND ADDITIONAL SUB COURT NO.III, THIRUVANATHAPURAM IN O.S.NO. 214 OF 2022 ExhibitP6 THE TRUE COPY OF THE I.A NO. 2/2022 IN IN O.S.NO.214 /2022 PENDING BEFORE THE 2ND ADDITIONAL SUB COURT NO.III, THIRUVANTHAPURAM ExhibitP7 THE TRUE COPY OF THE I.A NO. 6/2022 IN IN O.S.NO.214 /2022 PENDING BEFORE THE 2ND ADDITIONAL SUB COURT NO.III, THIRUVANTHAPURAM Exhibit P8 TRUE COPY OF THE MEMO TO SERVE A COPY OF THE OP TO THE LOWER COURT COUNSEL Exhibit P9 TRUE COPY OF THE UNSERVED COVER OF THE 9TH RESPONDENT.
OP(C) NO. 580 OF 2023 8 Exhibit P10 TRUE COPY OF THE TRACK CONSIGNMENT OF THE SPEED POST OF 3RD RESPONDENT. Exhibit P11 TRUE COPY OF THE TRACK CONSIGNMENT OF THE SPEED POST OF 4TH RESPONDENT. Exhibit P12 TRUE COPY OF THE TRACK CONSIGNMENT OF THE SPEED POST OF 8TH RESPONDENT. Exhibit P13 TRUE COPY OF THE TRACK CONSIGNMENT OF THE SPEED POST OF 9TH RESPONDENT. Exhibit P14 TRUE COPY OF THE TRACK CONSIGNMENT OF THE SPEED POST OF 10TH RESPONDENT. Exhibit P15 TRUE COPY OF THE TRACK CONSIGNMENT OF THE SPEED POST OF 11TH RESPONDENT. Exhibit P16 TRUE COPY OF THE TRACK CONSIGNMENT OF THE SPEED POST OF 12TH RESPONDENT. Exhibit P17 TRUE COPY OF THE TRACK CONSIGNMENT OF THE SPEED POST OF 13TH RESPONDENT.