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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(3)(m) in Rajasthan Para-medical Council Act, 2008

(m)to regulate any such other matter which is required to be regulated by regulations under this Act or which, in the opinion of the Council, is necessary to be provided for by regulations in the interest of efficient working of the Council.