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[Cites 0, Cited by 0] [Section 81(3)] [Section 81] [Entire Act]

State of Uttarakhand - Subsection

Section 81(3)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)The management, control and administration of every public institution maintained exclusively out of the Kshettra Nidhi shall vest in the Kshettra Panchayat, as the case may be.