Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(1)(vi) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980 (vi)the payment of any taxes, rent, compensation, premia, charges and other sums payable by the Trust under any law for the time being in force.