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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(c) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973

(c)"maternity home" means an establishment, where women are usually received and accommodated for the purpose of confinement and ante-natel and post-natal care in connection with child-birth or anything connected therewith;