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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 32 in Tamil Nadu Court-Fees and Suits Valuation Act, 1955

32. Preemption suits.

- In a suit to enforce a right of preemption, fee shall be computed on the amount of the consideration for the sale which the pre-emptor seeks to avoid or on the market value, whichever is less.