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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(2)(xi) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(xi)perform such other function as the State Government may by order, assign to the District Magistrate in this behalf, from time to time.