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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(ii) in West Bengal Municipal (Employees' Service) Rules, 2010

(ii)the stage in the time-scale to which the employee is reduced. (2) An order imposing the penalty of reduction to a lower service grade or post or to a lower time-scale shall invariably specify