Delhi High Court - Orders
Magicbricks Realty Services Limited vs Pamit Anand on 5 February, 2026
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 2107/2025
MAGICBRICKS REALTY SERVICES LIMITED .....Petitioner
Through: Mr. Adnan Siddiqui and Mr. Pranav
Swarup Pandey, Advs.
versus
PAMIT ANAND .....Respondent
Through: Mr. Agnish Aditya and Mr. Rahul
Jangra, Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 05.02.2026
1. Learned counsel for the parties submits that there is a chance of amicable settlement between the parties.
2. Let the parties appear before the Mediation Centre of this Court on 24.03.2026.
3. List the matter after culmination of the mediation proceedings along- with mediation report.
AVNEESH JHINGAN, J FEBRUARY 5, 2026/Pa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/02/2026 at 20:36:30