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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(1)(m) in Telangana Vaidya Vidhana Parishad Act, 1986

(m)to raise on behalf of the Commissionerate loans, from the Central or any other Government or the public or any other financial institutions;