Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act] Securities And Exchange Board Of India - Subsection Section 46(2)(k) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015 (k)contact information of the designated officials of the listed entity who are responsible for assisting and handling investor grievances;