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[Cites 0, Cited by 0] [Section 665] [Entire Act]

State of Odisha - Subsection

Section 665(b) in The Orissa Municipal Corporation Act, 2003

(b)if such person is not found, by leaving the said notice, bill, summons or other document at his last known place of abode in the city or by giving or tendering the same to adult male member or servant of his family; or