Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Andhra Pradesh High Court - Amravati

M/S. Patel Engineering Works vs Zonal Manager, Apiic, Vsp. on 26 June, 2025

Author: R Raghunandan Rao

Bench: R Raghunandan Rao

APHC010079742013
                   IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-95
                                                           [3446]
                                AT AMARAVATI

                        WRIT APPEAL NO: 1499 of 2013



M/s. Patel Engineering Works                                     ...Appellant

      Vs.

Zonal Manager APIIC VSP                                        ...Respondent


                                     **********

Advocate(s) for Appellant(s):             E V V S RAVI KUMAR, S.V.S.S.SIVA
                                          RAM

Advocate(s) for Respondent(s):            RAMA CHANDRA RAO GURRAM, P
                                          ROY REDDY



         CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
                 SRI JUSTICE R RAGHUNANDAN RAO

         DATE       : 26th June, 2025.

PC:

       Due to paucity of time, the matters are adjourned.

       List on 07.08.2025.




                                                  DHIRAJ SINGH THAKUR, CJ.



                                                   R RAGHUNANDAN RAO, J.

SSN