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Union of India - Section

Section 92 in National Company Law Tribunal Rules, 2016

92. Order sheet.

(1)The Court Master of the Bench shall maintain order sheet in every proceedings and shall contain all orders passed by the Tribunal from time to time .
(2)All orders passed by the Tribunal shall be in English and the same shall be signed by the Members of the Tribunal constituting the Bench:Provided that the routine orders, such as call for of the records, put up with records, adjourned and any other order as may be directed by the Member of the Tribunal shall be signed by the Court Master of the Bench.
(3)The order sheet shall also contain the reference number of the appeal or petition or application, date of order and all incidental details including short cause title thereof.