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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(1)Every Tribunal shall prepare a panel of persons suitable for appointment as Conciliation Officer under sub-Section (6) of Section 6, which shall include the Maintenance Officers designated under Section 18.