Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173(1)] [Section 173] [Entire Act] State of Maharashtra - Subsection Section 173(1)(b) in The Maharashtra Goods and Services Tax Act, 2017 (b)The Maharashtra Purchase Tax on Sugarcane Act, 1962.