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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(a) in The Mines Act, 1952

(a)“below ground” if he is working or employed—
(i)in a shaft which has been or is in the course of being sunk; or
(ii)in any excavation which extends below superjacent ground; and