Section 38 in Assam Education Department Rules and Orders
38. A public admitted to a recognised madrassa on transfer from another recognised madrassa will ordinarily be placed in the class in which he was reading in the madrassa from which he has taken transfer ; provided always that pupils who have passed in Groups I and V of the Assam Middle School Examination shall, on transfer to a Senior Madrassa, be placed in the first year class of the Senior Department thereof.
