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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(13) in The Bihar Child Labour (Prohibition and Regulation) Rules, 1995

(13)Devices for cutting-off power. - In every establishment where children are permitted to work under the Act, suitable device for cutting off power in machines under emergent situation shall be provided and maintained. Such devices shall be installed at suitable and convenient position in order that the same is accessible to a child worker.