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State of Bihar - Section

Section 6 in The Bengal Drainage Act, 1880

6. Meetings of Commissioners and quorum.

- The Commissioners shall ordinarily meet for the transaction of business once at least in every quarter.Such meeting shall be held upon such day and at such hour as the Commissioners shall from time to time determine.No business shall be transacted at any meeting unless at least three members are present at the commencement and close of such business.