Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Gujarat - Subsection Section 92(f) in Bombay Irrigation (Gujarat Amendment) Act, 1976 (f)"Tubewell" means a deep bore drilled into the ground for the purpose of drawing water through one or aeries of permeable layers of wafer bearing strata.
