Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Constitution Subarticle Section 2(b) in THE CONSTITUTION (THIRTEENTH AMENDMENT) ACT, 1962 (b)the Governor shall have general responsibility with regard to the funds made available to the new State by the Government of India;
