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[Cites 0, Cited by 0] [Section 12A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12A(11) in Andhra Pradesh Co-Operative Societies Act, 1964

(11)Notwithstanding anything contained in other provisions of this Act or any other law, or any contract or any other instrument for the time being in force, the provisions of the order or orders of the Registrar under this section shall be binding on the society concerned and its members.