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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(g) in The Electrical Wires, Cables, Appliances and Accessories (Quality Control) Order, 1993

(g)"Specified Standard", in relation to electrical wires, cables, appliances and accessories, means the standard as specified in the corresponding entry in column (3) of the Schedule ;