Section 2(j) in Bangalore Metropolitan Region Development Authority Act, 1985
(j)"local authority" [the Bruhat Bangalore Mahanagara Palike] [Substituted by Act 5 of 2017 w.e.f. 04.01.2017.] the Bangalore Development Authority, the Bangalore Water Supply and Sewerage Board, a Sanitary Board, [the Karnataka Power Transmission Corporation Limited] [Substituted by Act 5 of 2017 w.e.f. 04.01.2017.] the Karnataka Electricity Board, the Karnataka Road Transport Corporation, a Zilla Parishad, a Municipal Council, a [Town Panchayath or Grama Panchayath] [Substituted by Act 5 of 2017 w.e.f. 04.01.2017.] constituted or continued under any law for the time being in force;
